Section 43(4)(iii) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

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State of Chattisgarh - Subsection

Section 43(4)(iii) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(iii)until the, Executive Council or Academic Council, as the case may be is reconstituted in accordance with the provisions as modified, Kulpati appointed under Sections 12 and 13 as modified, shall exercise the powers and perform the duties conferred or imposed by or under this Act, on the Executive Council or Academic Council :

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State of Chattisgarh - Subsection

Section 43(4)(iii) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004