Section 2 in The Warehousing (Development and Regulatory Authority) Annual Statement of Accounts and Records Rules, 2010
2. Definitions.
(1)In these rules, unless the context otherwise requires,-(a)"Act" means the Warehousing (Development and Regulation) Act, 2007 (37 of 2007);(b)"Annexure" means Annexure appended to these rules; and(c)"Form" means a Form appended to these rules.(2)Words and expressions used herein but not defined shall have the meaning respectively assigned to them in the Act.
