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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(j) in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995

(j)Directors of the-
(i)National Institute for the Visually Handicapped, Dehradun;
(ii)National Institute for the Mentally Handicapped, Secunderabad;
(iii)National Institute for the Orthopaedically Handicapped, Calcutta;
(iv)Ali Yavar Jung National Institute for the Hearing Handicapped, Bombay, Members, ex officio ;