Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 138] [Entire Act] State of Bihar - Subsection Section 138(b) in The Bihar Motor Vehicles Rules, 1992 (b)by sending it by registered post at the last known address of the person on whom it is to be served; or
