Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act] NCT Delhi - Subsection Section 7(1)(i) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963 (i)The Director of Estates shall not allot a residence of a type higher than that to what the applicant is eligible under SR 317-B-5.