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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

State of Assam - Subsection

Section 46(2)(b) in The Assam Co-operative Societies Act, 1949

(b)a declaration made under Clause (a) may be varied or cancelled at any time by the members making it, with the consent of the society in whose favour it is made;