Himachal Pradesh High Court
Dr. Aditi Ranaut (Aged 25 Years) D/O Sh vs State Of Himachal Pradesh Through on 3 June, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
1
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
ON THE 3rd DAY OF JUNE, 2022
BEFORE
.
HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN
&
HON'BLE MR. JUSTICE CHANDER BHUSAN BAROWALIA
CIVIL WRIT PETITION NO. 1142 of 2019
BETWEEN r
1. DR. ADITI RANAUT (AGED 25 YEARS) D/O SH.
SUBHASH RANAUT R/O VILLAGE PANIYALI, P.O.
DADHOL, TEHSIL GHUMARWIN, DISTRICT
BILASPUR, H.P.
2. DR. SHEENA SHARMA (AGED 26 YEARS) D/O SH.
R.K. SHARMA R/O 184E, BRS NAGAR, LUDHIANA
(PUNJAB).
3. DR. TANVI DHIMAN (AGED 28 YEARS) D/O9 SH.
D.D. DHIMAN R/O HOUSE NO. 410, GH32, SECTOR
20, PANCHKULA (HARYANA).
4. DR. BHARTI CHAUDHARY (AGED 29 YEARS) D/O
VEDPAL HOODA R/O HOUSE NO. 2388/9,
FARIDABAD (HARYANA)
5. DR. ROOHANI MAHAJAN (AGED 28 YEARS) S/O
SH. YASH MAHAJAN R/O HOUSE NO. B26/56,
OPPOSITE GURUDWARA KANDH SAHIB, BATALA,
DISTRICT GURDASPUR (PUNJAB)
6. DR. MILLING KATTIMANI (AGED 29 YEARS) S/O
SH. MASUTA V. KATTIMANI R/O M.V. KATTIMANI,
INDRA NAGAR, MARADI, CHADCHAN TQ. IND.
DISTRICT VIJAYAPUR(KARNATAKA)
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7. DR. RITA DADWAL (AGED 64 YEARS) D/O LATE
COL. R.S. PATHANIA R/O 124, VIR BHAWAN,
SHYAMNAGAR, DHARAMSHALA, H.P.
8. DR. SANTOSH RAI (AGED 29 YEARS) S/O DR.
SIDNATH RAI R/O B142, INDIRAPURI COLONY,
.
PATNA 800014 (BIHAR)
...PETITIONERS
(BY MR. SUNEET GOEL, ADVOCATE)
AND
1. STATE OF HIMACHAL PRADESH THROUGH
SECRETARY (HEALTH) TO THE GOVERNMENT OF
LTHE HIMACHAL PRADESH, H.P. SECRETARIAT,
SHIMLA171002.
2. DEPARTMENT OF MEDICAL EDUCATION &
RESEARCH, HIMACHALPRADESH BLOCK NO. 18,
SDA COMPLEX, KASUMPTI, SHIMLA, HIMACHAL
PRADESH171009.
3. DR. RAJINDER PRASAD GOVERNMENT MEDICAL
COLLEGE AND HOSPITAL KANGRA AT TANDA,
DISTRICT KANGRA, (HP)
4. HIMACHAL PRADESH UNIVERSITY THROUGH ITS
REGISTRAR.
5. MEDICAL COUNCIL OF INDIA, MCI, BUILDING,
POCKET14, SECTOR8, DWARKA PHASE1, NEW
DELHI110077
6. NATIONAL BOARD OF EXAMINATIONS (MINISTRY
OF HEALTH & FAMILY WELFARE GOVERNMENT OF
INDIA), MEDICAL ENCLAVE, ANSARI NAGAR, RING
ROAD, NEW DELHI110029.
7. DIRECTOR GENERAL MEDICAL EDUCATION,
MINISTRY OF HEALTH & FAMILY WELFARE
DEPARTMENT, GOVERNMENT OF INDIA.
8. UNION OF INDIA, THROUGH SECRETARY, HEALTH
& FAMILY WELFARE DEPARTMENT, GOVERNMENT
OF INDIA.
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3
...RESPONDENTS
(BY MR. AJAY VAIDYA, SENIOR ADDITIONAL
.
ADVOCATE GENERAL, FOR RESPONDENTS NO. 1 TO
3.)
(MR. NEEL KAMAL SHARMA, ADVOCATE, FOR
RESPONDENT NO. 4.
(MR. B.C. NEGI, SENIOR ADVOCATE WITH MR. NITIN
THAKUR, ADVOCATE, FOR RESPONDENT NO. 5)
(MR. SHASHI SHIRSHOO, CENTRAL GOVERNMENT
COUNSEL, FOR RESPONDENTS NO. 6 TO 8)
(BY MR. AJEET SINGH SAKLANI, ADVOCATE, FOR
RESPONDENT NO. 5) r
This petition coming on for admission this day, the
Court passed the following:
ORDER
Learned counsel for the petitioners states that the instant petition is rendered infructuous by efflux of time.
Consequently, the present petition is disposed of as infructuous.
The pending application(s), if any, are also disposed of.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge June 3, 2022 Kalpana ::: Downloaded on - 04/06/2022 20:03:06 :::CIS