Calcutta High Court
Bts Research International Pty Ltd ... vs The Controller General Of Patents And ... on 1 May, 2023
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OC 67
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
[Commercial Division]
IPDPTA/56/2023
IA NO: GA/1/2023
BTS RESEARCH INTERNATIONAL PTY LTD (SR/55/2020/PT/KOL)
VS
THE CONTROLLER GENERAL OF PATENTS AND DESIGNS, MUMBAI AND ORS
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 1st May, 2023 Appearance:
Mr. P. Sinha, Adv.
Mr. K. K. Pandey, Adv.
Mr. Swatarup Banerjee, Adv.
Mr. S. Ghosh, Adv.
The Court:- Both parties are represented. It is submitted on behalf of the parties that the application is ready for hearing and all pleadings have been completed.
At the instance of the parties, let this matter appear in the monthly list of June, 2023.
(RAVI KRISHAN KAPUR, J.) D.Ghosh