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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(3)(i) in The Bihar Coal Mining Area Development Authority Act, 1986

(i)Areas reserved for agriculture, public and semi-public open spaces, parks, play-ground, gardens and other recreational uses, green belt and natural reserve;