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[Cites 0, Cited by 0] [Section 99(4)] [Section 99] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 99(4)(k) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(k)interferes with or obstructs the Commissioner or any officer exercising any other power conferred under this Regulation, shall, on conviction, be punishable with imprisonment for a term which may extend to six months, and with a fine.