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Supreme Court - Daily Orders

S. Jayanthi vs M. Theiventhirakkani on 22 October, 2019

Bench: Uday Umesh Lalit, R. Subhash Reddy

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                                             IN THE SUPREME COURT OF INDIA
                                             CIVIL ORIGINAL JURISDICTION


                                  Transfer Petition(s)(Civil)         No(s).1380/2019



     S. JAYANTHI                                                                Petitioner(s)

                                                         VERSUS

     M. THEIVENTHIRAKKANI                                                       Respondent(s)


                                               O R D E R

Notice was issued in the matter on 30.07.2019. According to the office report, the service has been effected upon the respondent-husband.

However, the respondent has not chosen to enter appearance. With the assistance of learned counsel for the petitioner, we have gone through the record and deem it fit to transfer Divorce Petition No.HMOP No. 124/18 titled as “M. Theiventhirakkani vs. S. Jayanthi” pending before the Sub Ordinate Court at Ponneri, Tamilnadu to the Family Court, Kollam, Kerala The transfer petition is, accordingly, allowed. Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.10.25 The Court at Ponneri is directed to transmit the record to the 10:07:57 IST Reason:

transferee court immediately.
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A copy of this order be sent to the concerned courts for compliance.
………………………………………………………………….J. [UDAY UMESH LALIT] ………………………………………………………....J. [R. SUBHASH REDDY] New Delhi, October 22, 2019.
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ITEM NO.14                 COURT NO.7                SECTION XVI-A

                S U P R E M E C O U R T O F      I N D I A
                        RECORD OF PROCEEDINGS

Transfer Petition(s)(Civil)    No(s).   1380/2019

S. JAYANTHI                                            Petitioner(s)

                                  VERSUS

M. THEIVENTHIRAKKANI                                   Respondent(s)

( IA No. 106064/2019 - STAY APPLICATION) Date : 22-10-2019 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT HON'BLE MR. JUSTICE R. SUBHASH REDDY For Petitioner(s) Mr. Vijay Kumar, Adv.
Mr. Rahul Kr. Singh, Adv.
Mr. Dhiraj Kumar, Adv.
Mr. R.C. Sharma, Adv.
Mr. Avinash Kr. Lakhanpal, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The transfer petition is allowed in terms of the signed order.
Pending applications, if any, shall also stand disposed of.
(INDU MARWAH)                                   (SUMAN JAIN)
COURT MASTER                                   BRANCH OFFICER
(signed order is placed on the file)