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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(7)(i) in Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018

(i)restrictions of use of any site for.a purpose other than that for which it has been allocated;