Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of West Bengal - Subsection

Section 27(2) in The West Bengal Security Act, 1950

(2)If any person fails to furnish or produce any information or article in compliance with an order made under subsection (7), he shall be punishable with imprisonment for a term which may extend to three years or with fine or with both.