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State of Haryana - Section

Section 152 in Regular Licence under Haryana Electricity Regulatory Reforms Act

152. Objection.

- Ninth, PHD CCI raised the same objection as the ninth objection of Gurgaon CCI, and this is not repeated here.
(iii)FSIA
[This objector did not appear in person. We have considered the written objection filed by him]