Section 16(1)(c) in Code on Social Security, 2020

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Union of India - Subsection

Section 16(1)(c) in Code on Social Security, 2020

(c)the Insurance Scheme, establish a Deposit-Linked Insurance Fund in the manner specified in that scheme by that Government into which there shall be paid by the employer from time to time in respect of every such employee in relation to whom he is the employer, such amount, not being more than one per cent. of the wages or such per cent. of wages as may be notified by the Central Government for the time being payable in relation to such employee:

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Union of India - Subsection

Section 16(1)(c) in Code on Social Security, 2020