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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(3)(e) in Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970

(e)[ Non-Commissioned Ex-servicemen who has been released from the Armed Forces after having served in any rank for atleast five years] [Added by G.S.R. 258(53), Dated 4-3-76; published in Rajasthan Gazette Pt IV(Ga)(I), Dated 11-3-76, p. 854(169).].