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Union of India - Section

Section 12 in The Recognition Of Zoo Rules, 1992

12. Sanitary care and disease

control:Whether –i) Pollution free water tonimals for drinkng is available ?ii) Proper drainage systemexists in enclosures ?iii) Regular disposal ofrefuse material is done ?iv) Programme for control ofpests and predators exists ?v) Preventive measures likedeworming and vaccination are being provided ?