Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82] [Entire Act] State of Bihar - Subsection Section 82(vii) in Management and Working of the Forests (vii)These Rules apply to Conservator's Office as well as to Divisional Offices. (See also Rule 40-A in Section XIII, chapter I of the Bihar and Orissa Account Code.)
