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[Cites 0, Cited by 0] [Section 37Q] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37Q(3) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

(3)If the Excise Commissioner is satisfied regarding the genuineness of the requirement and purpose for which poppy straw is desired, he shall allow the applicant to obtain poppy straw, from the licensee holding licence if Form P.S. Ill of the District where the applicant resides.