Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Bengal Presidency - Subsection Section 7(i) in Goondas Act, 1923 (i)fails to attend at the place and at the time or times specified in the warrant and thereafter when required in order to receive the order of the [State Government] under section 6, or
