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Madhya Pradesh High Court

Akhilesh Upadhyay vs The State Of Madhya Pradesh on 22 March, 2024

Author: Sheel Nagu

Bench: Sheel Nagu

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4958 of 2024 (AKHILESH UPADHYAY AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 22-03-2024 Shri K.K. Pandey - Advocate for petitioners.

Shri G.P. Singh - Govt. Advocate for State.

As prayed, list in the week commencing 08.04.2024 along with W.P. No. 27959 of 2021.



                            (SHEEL NAGU)                                                   (VINAY SARAF)
                                JUDGE                                                          JUDGE

                          Shub




Signature Not Verified
Signed by: SHUBHAM
THAKKER
Signing time: 3/22/2024
4:02:36 PM