Madhya Pradesh High Court
Akhilesh Upadhyay vs The State Of Madhya Pradesh on 22 March, 2024
Author: Sheel Nagu
Bench: Sheel Nagu
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 4958 of 2024 (AKHILESH UPADHYAY AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 22-03-2024 Shri K.K. Pandey - Advocate for petitioners.
Shri G.P. Singh - Govt. Advocate for State.
As prayed, list in the week commencing 08.04.2024 along with W.P. No. 27959 of 2021.
(SHEEL NAGU) (VINAY SARAF)
JUDGE JUDGE
Shub
Signature Not Verified
Signed by: SHUBHAM
THAKKER
Signing time: 3/22/2024
4:02:36 PM