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[Cites 0, Cited by 0] [Section 33A(2)] [Section 33A] [Entire Act]

State of Haryana - Subsection

Section 33A(2)(c) in The Punjab Khadi and Village Industries Board Act, 1955

(c)all properties, including the Board fund, vested in the Board shall, until it is reconstituted, vest in the Government.]