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Union of India - Section

Section 1 in The Bombay State Dental Council (Reconstitution And Reorganization Order, 1961

1. Short title and commencement.

(1)This Order may be called the Bombay State Dental Council (Reconstitution and Reorganisation) Order, 1961.
(2)It shall come into force on the 15th day of November, 1961.