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State of Assam - Section

Section 19BB in The Assam Agricultural Income-Tax Rules, 1939

19BB.

The following fees shall be payable for certified copies :
(a)An application fee - Rupees Five.
(b)Authentication fee for every 360 words or part thereof-[Rupees Five]
(c)One impressed folio for not less than 150 words and extra folio for every 150 additional words or less.
(d)Urgent fee of Rupees Ten, if an applicant requires his copy to be furnished within twenty-four hours of submission of the application. In such cases fees and folios must also accompany the application.
(e)An additional of Rupees Twenty to cover the cost of postage if the applicant wants his copy to be sent to him by post.
(f)A searching fee of Rupees Ten if the applicant wants a copy of the order or document which is more than six months' old.