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Madhya Pradesh High Court

Suresh Pachouri vs Shri Surendra Patwa on 29 August, 2019

Author: Jagdish Prasad Gupta

Bench: Jagdish Prasad Gupta

                HIGH COURT OF MADHYA PRADESH
                             E.P. No. 22/2019
Jabalpur, Dated : 29/08/2019
        None for the petitioner.
        Shri Hitendra Singh, learned counsel for the respondent no. 1.

None for the respondent no. 2 and 3. Learned counsel appearing on behalf of the respondent no. 1 seeks time to file reply of the petition.

Prayer is allowed.

List on 12.9.2019.

(J.P.GUPTA) JUDGE VKV/-

Digitally signed by VINAY KUMAR VERMA Date: 2019.08.29 04:35:12 -07'00'