Madhya Pradesh High Court
Suresh Pachouri vs Shri Surendra Patwa on 29 August, 2019
Author: Jagdish Prasad Gupta
Bench: Jagdish Prasad Gupta
HIGH COURT OF MADHYA PRADESH
E.P. No. 22/2019
Jabalpur, Dated : 29/08/2019
None for the petitioner.
Shri Hitendra Singh, learned counsel for the respondent no. 1.
None for the respondent no. 2 and 3. Learned counsel appearing on behalf of the respondent no. 1 seeks time to file reply of the petition.
Prayer is allowed.
List on 12.9.2019.
(J.P.GUPTA) JUDGE VKV/-
Digitally signed by VINAY KUMAR VERMA Date: 2019.08.29 04:35:12 -07'00'