Delhi High Court - Orders
Athar Pervez vs Nct on 11 April, 2022
Author: Asha Menon
Bench: Asha Menon
$~72 & 78
* IN THE HIGH COURT OF DELHI AT NEW DELHI
72.
CRL.REV.P. 625/2017
ATHAR PERVEZ ..... Petitioner
Through: None.
Versus
NCT ..... Respondent
Through: Mr. G.M. Farooqui, APP for the State
Mr. Rajesh Manchanda, Adv.
78.
+ CRL.REV.P. 327/2016, CRL.M.A. 7083/2016
NARCOTICS CONTROL BUREAU ..... Petitioner
Through: Mr. Rajesh Manchanda, Adv.
Versus
ATHAR PARVEZ & ORS ..... Respondents
Through: Mr. Swarandeep Singh, Advocate for
R-4.
CORAM:
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 11.04.2022
1. No time left.
2. List on 19th November, 2022.
3. The order be uploaded on the website forthwith.
ASHA MENON, J.
APRIL 11, 2022 ck Signature Not Verified Digitally Signed By:MANJEET KAUR Signing Date:11.04.2022 21:15:04