Delhi High Court - Orders
Cpc) Prithipal Singh vs Government Of Nct Of Delhi Through Its ... on 3 September, 2025
Author: Amit Sharma
Bench: Amit Sharma
$~80
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4/2023 & CM APPL. 35268/2025 (under Order XII Rule 6
CPC)
PRITHIPAL SINGH .....Petitioner
Through: Mr. Kanwarpal Singh, Adv.
versus
GOVERNMENT OF NCT OF DELHI THROUGH ITS
SECRETARY AND ANR. .....Respondents
Through: Mr. T. Singhdev & Mr. Tanishq
Srivastava, Advs. for R-2/BCD.
CORAM:
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 03.09.2025
1. This hearing has been done through hybrid mode.
2. At the request of learned counsel for the petitioner, renotify on 08.09.2025.
AMIT SHARMA, J SEPTEMBER 3, 2025/nk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/09/2025 at 23:42:38