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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(h) in Punjab Laws (Special Provisions for Regularization of Unauthorized Colonies) Act, 2018

(h)"Residents Welfare Association (RWA)" means a society of the plot holders of an unauthorized colony or a cooperative society registered under the Societies Registration Act, 1860;