Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 119] [Entire Act] State of Odisha - Subsection Section 119(2) in The Orissa Tenancy Act, 1913 (2)The Settlement Rent Roll shall show the name of each landlord and of each tenant whose rent has been settled and the amount of each such tenant's rent payable for the area shown against his name.
