Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Chattisgarh - Subsection Section 3(2) in Chhattisgarh Chikitsa Snatkottar Pravesh Pariksha Niyam, 2011 (2)Duration for PG courses will be as per section 10 (1) of MCI P.G. Medical Education Regulation, 2000, from the date of admission.
