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State of Kerala - Section

Section 30 in Kannur University Act, 1996

30. Boards of Studies.

(1)There shall be a Board of Studies attached to each department of study in the University:Provided that post-graduate studies in each department may have separate Board of Studies.
(2)The constitution, power and functions of the Boards of Studies shall be prescribed by the Statutes.
(3)Members of the Boards of Studies shall hold office for a period of two years from the date of their entering upon office.