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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(25) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

25.0Cylinders/containers containing flammable gases and toxic gases shall be handled separately and kept adequately separated from each other and from cylinders having other type of gases, at all time.