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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(e) in Canara Bank Officer Employees' (Discipline and Appeal) Regulations, 1976

(e)[ Reduction to a lower stage in time scale of pay for a period not exceeding 3 years, without cumulative effect and not adversely affecting the officer's pension.] [Inserted w.e.f. 11.04.1998 vide Circular No.111/98 dated 20.05.98.]