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Union of India - Section

Section 84 in The Juvenile Justice (Care and Protection of Children) Act, 2015

84. Kidnapping and abduction of child.

- For the purposes of this Act, the provisions of sections 359 to 369 of the Indian Penal Code, shall mutatis mutandis apply to a child or a minor who is under the age of eighteen years and all the provisions shall be construed accordingly.