Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(4)] [Section 47] [Entire Act]

State of Maharashtra - Subsection

Section 47(4)(b) in The Chhatrapati Shivaji Maharaj University, Panvel, Act, 2018

(b)requiring the discovery and production of any such document or any other material as may be predicable in evidence;