Section 15 in The Orissa Medical Registration Act, 1961
15. Payment of fees and travelling expenses to members.
- There shall be paid to the members of the Council such fees for attendance at meetings of the Council or of any Special Committee or Executive Committee thereof and such reasonable travelling expenses for such attendances and for such journeys undertaken in the discharge of their duties under this Act, as may from time to time be allowed by the Council and approved by the State Government.
