Section 27 in Himachal Pradesh Registration of Tourist Trade Act, 1988
27. Certificate of registration of travel agents etc.
- The prescribed authority shall, unless registration is refused under section 28, direct the entry of the name and particulars of the travel agent, excursion agent or guide to be made in the register maintained for the purpose and shall issue a certificate of registration to the travel agent or excursion agent or guide, as a certification of registration to the travel agent or excursion agent or guide, a the case may be, in the prescribed form.
