Calcutta High Court
Colgate Palmolive (India) Ltd vs Coastal Roadways Limited on 21 July, 2009
Author: Nadira Patherya
Bench: Patherya
GA No. 1670 of 2009
CS NO.96 OF 1992
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
COLGATE PALMOLIVE (INDIA) LTD.
Versus
COASTAL ROADWAYS LIMITED
For Plaintiff/Petitioner : MR. A. ROY.
For Defendant/Respondent : MR. A. MITRA.
BEFORE:
The Hon'ble JUSTICE PATHERYA Date : 21st July, 2009.
The Court : Time to file affidavit in reply is extended till 27.7.2009. Matter to appear in the list on 28.7.2009 as "For Orders".
All parties concerned to act on a signed xerox copy of this order on the usual undertakings.
[PATHERYA, J.] pkd.
Asstt. Registrar [C.R.]