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Calcutta High Court

Colgate Palmolive (India) Ltd vs Coastal Roadways Limited on 21 July, 2009

Author: Nadira Patherya

Bench: Patherya

                                  GA No. 1670 of 2009
                                    CS NO.96 OF 1992

                             IN THE HIGH COURT AT CALCUTTA

                          Ordinary Original Civil Jurisdiction

                                        ORIGINAL SIDE




                             COLGATE PALMOLIVE (INDIA) LTD.
                                         Versus
                                COASTAL ROADWAYS LIMITED


       For Plaintiff/Petitioner : MR. A. ROY.


       For Defendant/Respondent : MR. A. MITRA.

BEFORE:

The Hon'ble JUSTICE PATHERYA Date : 21st July, 2009.
The Court : Time to file affidavit in reply is extended till 27.7.2009. Matter to appear in the list on 28.7.2009 as "For Orders".
All parties concerned to act on a signed xerox copy of this order on the usual undertakings.
[PATHERYA, J.] pkd.
Asstt. Registrar [C.R.]