Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 13] [Section 2(24)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(24)(iii) in The Income Tax Act, 1961

(iii)the value of any perquisite or profit in lieu of salary taxable under clauses (2) and (3) of section 17 ;