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State of Madhya Pradesh - Section

Section 83 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

83. Absorption.

- The incumbents holding posts equivalent to the post included in the service immediately before the commencement of these rules shall be absorbed on suitable posts on the basis of their qualifications, experience and record of service. A committee shall be constituted as follows for reviewing such cases and deciding post of absorption .
(1)Chairman, or any member of Madhya Pradesh State Agriculture Marketing Board nominated by the Chairman Chairman,
(2)Director of Mandies Member;
(3)Joint Director of Mandies or any other officer appointed by the Government not below the rank of Joint Director of Agriculture Member-Secretary. The Director of Mandies shall issue absorption order of such staff.