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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(d) in The U.P. Regulation of Cold Storages Act, 1976

(d)to advise the State Government on such matters as may be referred to the Board by the State Government, or as may be prescribed.