Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 126] [Entire Act] State of Chattisgarh - Subsection Section 126(a) in The Chhattisgarh Motor Vehicles Rules, 1994 (a)maintain a register containing names and addresses of the passengers booked, destination of their journeys and other details as mentioned in Form C.G.M.V.R.-63 (TV. Reg.);