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Calcutta High Court

The Calcutta Stock Exchange Limited vs Doe Jones Invest.&Consultants P.Ltd on 9 February, 2023

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-29


                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                                CS/306/2001
                   IA NO: GA/2/2001(Old No:GA/2423/2001)

                 THE CALCUTTA STOCK EXCHANGE LIMITED
                                  VS
                 DOE JONES INVEST.&CONSULTANTS P.LTD



BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 09th February, 2023 Appearance :

Mr. Chayan Gupta, Adv.
Mr. Uttam Kr. Mondal, Adv.
Mr. Rittick Chowdhury, Adv. Mr. P. Bandopadhyay, Adv.
... for the plaintiff.
Mr. Ashok Kr. Singh, Adv.
Mr. Anuj Singh, Adv.
Mr. S. Roy, Adv.
... for defendants.
The Court : Learned Counsel appearing for the plaintiff submitted that copies of the order are not available.
The Department is directed to place the record of the case with all orders along with case records and all connected pending applications, if any, before this Court on the next date.
Let the matter appear in the list on 22nd March, 2023.
(SUGATO MAJUMDAR, J.) mg