Calcutta High Court
The Calcutta Stock Exchange Limited vs Doe Jones Invest.&Consultants P.Ltd on 9 February, 2023
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-29
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/306/2001
IA NO: GA/2/2001(Old No:GA/2423/2001)
THE CALCUTTA STOCK EXCHANGE LIMITED
VS
DOE JONES INVEST.&CONSULTANTS P.LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 09th February, 2023 Appearance :
Mr. Chayan Gupta, Adv.
Mr. Uttam Kr. Mondal, Adv.
Mr. Rittick Chowdhury, Adv. Mr. P. Bandopadhyay, Adv.
... for the plaintiff.
Mr. Ashok Kr. Singh, Adv.
Mr. Anuj Singh, Adv.
Mr. S. Roy, Adv.
... for defendants.
The Court : Learned Counsel appearing for the plaintiff submitted that copies of the order are not available.
The Department is directed to place the record of the case with all orders along with case records and all connected pending applications, if any, before this Court on the next date.
Let the matter appear in the list on 22nd March, 2023.
(SUGATO MAJUMDAR, J.) mg