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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(3) in The M.P. Ancient Monuments and Archaeological Sites and Remains Act, 1964

(3)The power of compulsory purchase given by this section shall not extend to any image or symbol actually used for bona fide religious observance.Principles of Compensation