Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Kerala - Subsection Section 58(5) in The Kerala Panchayat Buildings Rules, 2011 (5)Not more than fifteen percent of the total floor area of the parking building shall be permitted for shop or restaurant or hotel or office purpose
