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Union of India - Section

Section 144 in Rules of Procedure and Conduct of Business in Lok Sabha

144. Laying of Bill on Table.

- When a Bill passed by the Houses which has been returned by the President to the Council for reconsideration, has been passed again with or without amendments by the Council and transmitted to the House, the Bill together with the President's message shall, as soon as may be, be laid on the Table.