Supreme Court - Daily Orders
M/S Parle Agro Pvt. Ltd. vs The Commissioner Of Commercial Tax on 22 November, 2022
Bench: Pamidighantam Sri Narasimha, Sudhanshu Dhulia
ITEM NO.13 COURT NO.7 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).21511/2019
(Arising out of impugned final judgment and order dated 08-03-2019
in WP No.777/2018 passed by the High Court Of Chhatisgarh At
Bilaspur)
M/S PARLE AGRO PVT. LTD. Petitioner(s)
VERSUS
THE COMMISSIONER OF COMMERCIAL TAX & ORS. Respondent(s)
(IA No.171029/2022 - APPLICATION FOR PERMISSION, IA No.153202/2019
- PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 22-11-2022 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Petitioner(s) Mr. Arvind Datar, Sr. Adv.
Mr. H.G. Dharmadhikari, Adv.
Ms. Lalita Phadke, Adv.
Mr. Rajesh Kumar, AOR
Mr. Keshav Sharma, Adv.
For Respondent(s) Mrs. Prachi Mishra, AAG
Mr. Chaitanya, Adv.
Mr. Kartik Pant, Adv.
Mr. Dipesh Singhal, Adv.
Mr. Mahesh Kumar, Adv.
Ms. Devika Khanna, Adv.
Mrs. V. D. Khanna, Adv.
Mr. Vmz Chambers, AOR
UPON hearing the counsel the Court made the following
O R D E R
List this matter tomorrow i.e., 23.11.2022.
(ARJUN BISHT) Signature Not Verified (RANJANA SHAILEY) COURT MASTER (SH) Digitally signed by ARJUN BISHT Date: 2022.11.22 COURT MASTER (NSH) 16:03:57 IST Reason: