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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(h) in The Warehousing (Development and Regulation) Registration of Accreditation Agencies Rules, 2010

(h)a security deposit of Rupees One lakh through bank draft/banker's cheque of any nationalized bank in favour of Drawing and Disbursing Officer, Warehousing Development and Regulatory Authority payable in New Delhi: