Supreme Court - Daily Orders
Dharm Raj Mani Pandey vs Union Of India on 19 January, 2018
Bench: Uday Umesh Lalit, Sanjay Kishan Kaul
ITEM NO.22 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 15/2018
DHARM RAJ MANI PANDEY & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 19-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. Partha Sil, AOR
Mr. Shubhanyu Roy,Adv.
Mr. Soumya Dutta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Post on Thursday, the 25th January, 2018.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2018.01.19
16:59:58 IST
Reason: