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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(dddd) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(dddd)"Transmission Planning Criteria" means the policy, standards and guidelines issued by the CEA for the planning and design of the Transmission system;